Ashok Kumar Goswami vs The Bank Of Maharastra & Ors on 2 August, 2011

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Patna High Court - Orders

Ashok Kumar Goswami vs The Bank Of Maharastra & Ors on 2 August, 2011

Author: V. N. Sinha

Bench: V. N. Sinha

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                    MISCELLANEOUS JURISDICTION CASE No.271 of 2011

                                    Ashok Kumar Goswami
                                               Versus
                                The Bank of Maharastra & Ors
                                  ----------------------------------

03.   02.08.2011

None appears for the petitioner. Same was the position on 01.08.2011. In the circumstances, the contempt petition is dismissed for default.

( V. N. Sinha, J.) Rajesh/