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Union Of India vs A.R. Asok Kumar on 8 March, 2021

Bench: D.Y. Chandrachud, M.R. Shah

     ITEM NO.11                           Court 6 (Video Conferencing)                 SECTION XI-A

                                   S U P R E M E C O U R T O F                I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No.3552/2021

     (Arising out of impugned final judgment and order dated 24-09-2020
     in OPCAT No.7/2019 passed by the High Court of Kerala at Ernakulam)


     UNION OF INDIA & ORS.                                                         Petitioner(s)

                                                          VERSUS

     A.R. ASOK KUMAR                                                               Respondent(s)

     (With appln.(s) for I.R. and IA No.29144/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)


     Date : 08-03-2021 This petition was called on for hearing today.


     CORAM :
                                   HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                                   HON'BLE MR. JUSTICE M.R. SHAH


     For Petitioner(s)                    Mr.   Vikramjit Banerji, ASG
                                          Ms.   Rekha Pandey, Adv.
                                          Ms.   Swarupama Chaturvedi, Adv.
                                          Ms.   Vimla Sinha, Adv.
                                          Mr.   M.K. Maroria, Adv.
                                          Mr.   B. V. Balaram Das, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                O R D E R

1 We are not inclined to entertain the Special Leave Petition under Article 136 of the Constitution of India.

2 The Special Leave Petition is accordingly dismissed.

3 Pending applications, if any, stand disposed of.

                            (CHETAN KUMAR)                                   (SAROJ KUMARI GAUR)
                             A.R.-cum-P.S.                                       Court Master