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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(iv) in The U.P. Milk and Milk Products (Export) Control Order, 1976

(iv)to the export, or transport into border area, of milk not exceeding 10 kilograms, Ghee not exceeding 5 kilograms and butter not exceeding one kilograms in weight at one time by a traveller for bona fide personal consumption; or