Kerala High Court
K. Rajesh vs T.O. John on 21 February, 2007
Author: K.R.Udayabhanu
Bench: K.R.Udayabhanu
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Crl Rev Pet No. 574 of 2007()
1. K. RAJESH, S/O.KRISHNACHARY,
... Petitioner
Vs
1. T.O. JOHN,
... Respondent
2. STATE OF KERALA,
For Petitioner :SRI.R.SURENDRAN
For Respondent :SRI. K.SHAJ
The Hon'ble MR. Justice K.R.UDAYABHANU
Dated :21/02/2007
O R D E R
K.R.UDAYABHANU, J
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CRL.R.P.No.574 of 2007
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Dated this the 21st day of February, 2007
ORDER
Revision petitioner has filed a compounding petition, signed by both the parties and their respective counsel. The same is allowed. Matter stands compounded and the accused acquitted.
The Criminal Revision Petition is allowed accordingly.
K.R.UDAYABHANU, JUDGE csl