Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Mizoram - Subsection

Section 117(6) in Mizoram Cooperative Societies Act, 2006

(6)The orders passed or directions issued or decisions mad as specified under sub section (1) by concerned authority shall become final and binding if appeal is not preferred within the stipulated period of sixty days.