Delhi High Court - Orders
Ashok Hotel(Itdc) vs Ashok Hotel Mazdoor Janta Union And Ors on 29 May, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 632/2010 & CM APPL. 33169/2024
ASHOK HOTEL(ITDC) ..... Petitioner
Through: Mr.Ravi Sikri, Senior Advocate, with
Mr.Deepank Yadav , Mr. Arun
Sanwal Mr. Kanak Grover and Mr.
Nachiket Chawla, Advocates.
versus
ASHOK HOTEL MAZDOOR JANTA UNION AND ORS
..... Respondents
Through: Mr. Anjani Kumar Mishra, Advocate
(Through VC).
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 29.05.2024 CM APPL. 33168/2024 (Under Order1 Rule 10) After some length of arguments, learned counsel appearing on behalf of the applicants/respondents seek leave to withdraw the instant application.
The instant application is thus dismissed as withdrawn. W.P.(C) 632/2010 & CM APPL. 33169/2024 List on 5th July, 2024 i.e. the date already fixed.
CHANDRA DHARI SINGH, J MAY 29, 2024 rk/sv/av Click here to check corrigendum, if any This is a digitally signed order.
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