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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(1) in Tamil Nadu Powerloom Weaving Worker's Social Security and Welfare Scheme, 2010

(1)The assistance for the education of the children of a registered manual worker shall be sanctioned by the Labour Officer (Social Security Scheme) of the respective district, after due verification, as specified in the Table below :-[The Table] [Substituted vide G.O. Ms. No. 64, dt. 1.3.2016, published dated 1.3.2016.]
Sl. No. Form Course of study Day scholar Hosteller
      Boys Girls Boys Girls
      Rs. Rs. Rs. Rs.
1 XI 10th Std. studying - Girl children only - 1000 - -
2 X 10th Std. passed 1000 1000 - -
3 XI 11th Std. studying - Girl children only - 1000 - -
4 XI 12th Std. studying - Girl children only - 1500 - -
5 X 12th Std. passed 1500 1500 - -
6 XII Studying regular Bachelor Degree course (Everyacademic year) 1500 1500 1750 1750
7 XII Studying regular Post Graduate course (Everyacademic year) 4000 4000 5000 5000
8 XII Studying regular Professional Course in Law,Engineering, Medicine, Veterinary Science and allied courses(Every academic year) 4000 4000 6000 6000
9 XII Studying regular Post Graduate ProfessionalCourse in Law, Engineering, Medicine, Veterinary Science andallied courses (Every academic year) 6000 6000 8000 8000
10 XII Studying ITI or Polytechnic course (Everyacademic year) 1000 1000 1200 1200