Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 15 in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996 15. Availability of a Ticket issued on Railway Travel Coupons. - The period of availability of a ticket shall, having regard to the date on which it is issued, be the same as for ordinary tickets.
