Delhi High Court - Orders
Anshul Vaish , Partner Rohit Wrapers vs Hari Om And Co. And Anr on 21 April, 2023
Author: Amit Bansal
Bench: Amit Bansal
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 86/2021
ANSHUL VAISH , PARTNER ROHIT WRAPERS ..... Petitioner
Through: Ms.Meenakshi Ogra and Mr.Rishi
Vohra, Advocates.
versus
HARI OM AND CO. AND ANR. ..... Respondents
Through: Mr.Pankaj Kumar Mishra, Advocate
for R-1.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 21.04.2023
1. An adjournment has been sought on behalf of the counsel for the respondent no.1.
2. List on 23rd August, 2023.
3. In the meanwhile, written submissions along with judgments in support shall be filed by the parties within four weeks from today.
AMIT BANSAL, J.
APRIL 21, 2023 at Signature Not Verified Digitally Signed By:AMIT BANSAL Signing Date:21.04.2023 18:49:24