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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1)(i) in Rajasthan private Security Agencies (Regulation) Rules, 2006

(i)Height, 160 ems (for Female 150 cms), weight according to standard table of height and weight, chest 80 ems with an expansion of 4 ems (for females no minimum requirement for chest measurement).