Section 13A(3) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986
(3)The Controller of Examinations shall be a whole-time salaried officer of the University and shall exercise such powers and perform such duties as may be prescribed by the Statutes;[Substituted by THE UNIVERSITY LAW (AMENDMENT) (No. 2) ACT, 2019 (15 of 2019)]
