Madhya Pradesh High Court
Jyoti Awasthi vs The State Of Madhya Pradesh on 19 March, 2024
Author: Vivek Agarwal
Bench: Vivek Agarwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE VIVEK AGARWAL
ON THE 19 th OF MARCH, 2024
WRIT PETITION No. 28953 of 2023
BETWEEN:-
1. JYOTI AWASTHI D/O LATE SHRI SANTOSH
KUMAR AWASTHI, AGED ABOUT 33 YEARS,
OCCUPATION: INTERN POSTING SUB CENTER
UCHADEEH NEW BLOCK JAWA DISTRICT REWA
VILL NAUBASTA POST TANGHA THE TEONTHAR
DISTRICT REWA (MADHYA PRADESH)
2. ROHITAS KHEDE S/O SHRI OM PRAKASH KHEDE,
AGED ABOUT 34 YEARS, OCCUPATION: CHO
(INTERN) POSTING HWC TURAKGURADA
DISTRICT BURHANPUR ENROLLMENT NO.
2106927163 MAKAN NO. 70 WARD NO. 08 SAI RAM
NAGAR WARD KHANDWA (MADHYA PRADESH)
3. ANURAG UPADHYAY S/O SHRI LALAN RAM
UPADHYAY, AGED ABOUT 30 YEARS,
OCCUPATION: CHO (INTERN) POSTING HWC
SINGAHI BLOCK WAIDHAN DISTRICT SINGRAULI
ENROLLMENT NO. 2107074342 VILLAGE BHUKUD
POST RAJMILAN DISTRICT SINGRAULI (MADHYA
PRADESH)
4. DILEEP KUMAR SINGH MARKE S/O SUKHDEV
SINGH MARKE, AGED ABOUT 30 YEARS,
OCCUPATION: CHO (INTERN) POSTING HWC
SARAI BLOCK DEOSAR DISTRICT SINGRAULI
ENROLLMENT NO. 2106944577 71/2 DIYAGODAI
POST SAROI TEHSIL SAROI DISTRICT SINGRAULI
(MADHYA PRADESH)
5. DEEPIKA MARAVI D/O LATE SHRI RAMAI SINGH,
AGED ABOUT 29 YEARS, OCCUPATION: CHO
(INTERN) POSTING HWC SARASDOLI BLOCK
MAHENDWANI DISTRICT DINDORI
ENROLLMENT NO. 2106945995 VILLAGE
BAHADUR POST CHHIRPANI TEHSIL SHAHPURA
DISTRICT DINDORI (MADHYA PRADESH)
6. SNEHA PANDEY D/O SHRI DHANESH PANDEY,
Signature Not Verified
Signed by: KOUSHALENDRA
SHARAN SHUKLA
Signing time: 21-03-2024
12:19:52
2
AGED ABOUT 25 YEARS, OCCUPATION: CHO
(INTERN) POSTING HWC TENDUHA BLOCK
WAIDHAN DISTRICT SINGRAULI ENROLLMENT
NO. 2107434109 WAIDHAN DISTRICT SINGRAULI
(MADHYA PRADESH)
7. SHANU SALVE D/O SUKHRAM SALVE, AGED
ABOUT 25 YEARS, OCCUPATION: CHO (INTERN)
POSTING HWC DONGARGAON BLOCK
PANDHANA DISTRICT KHANDWA ENROLLMENT
NO. 2106829439 BORGAON KHURD KHANDWA
DISTRICT KHANDWA (MADHYA PRADESH)
8. RAMA UIKEY D/O SUKHCHARAN UIKEY, AGED
ABOUT 29 YEARS, OCCUPATION: CHO (INTERN)
POSTING HWC PIPARIYA BLOCK LALBRRA
DISTRICT BALAGHAT ENROLLMENT NO.
2107195750 TENGNI TOLA KHURD WARD NO. 2
POST KANJAI TEHSIL LALBARRA DISTRICT
BALAGHAT (MADHYA PRADESH)
9. RAMPAL KONDAR S/O NANDLAL KONDAR, AGED
ABOUT 33 YEARS, OCCUPATION: CHO (INTERN)
POSTING HWC SAKARIYA BLOCK DEVENDRA
NAGAR DISTRICT PANNA ENROLLMENT NO.
2107012649 WARD NO. 8 KULIYANAN MOHALLA
AJAYGARH DISTRICT PANNA (MADHYA
PRADESH)
10. RAVITA DEVI MAJHI D/O SHRI RAM VISHAL
MAJHI, AGED ABOUT 28 YEARS, OCCUPATION:
CHO (INTERN) POSTING HWC SHIVPURWA
BLOCK RAMPUR BAGHELAN DISTRICT SATNA
ENROLLMENT NO. 2106856310 VILLAGE
KECHUHA POST KONIYA KALA BLOCK JAWA
DISTRICT REWA (MADHYA PRADESH)
11. LAVLESH S/O SHRI SHEETA RAM, AGED ABOUT 33
YEAR S, OCCUPATION: CHO (INTERN) POSTING
HWC PALDEV BLOCK MAJHGAWAN DISTRICT
SATNA ENROLLMENT NO. 2106841820 VILLAGE
GAHIRA POST PINDRA TEHSIL MAJHGAWAN
DISTRICT SATNA (MADHYA PRADESH)
12. SAVITA D/O SHRI BABOOLAL, AGED ABOUT 31
YEAR S, OCCUPATION: CHO (INTERN) POSTING
HWC DEORA BLOCK MAJHGAWAN DISTRICT
SATNA ENROLLMENT NO. 2106857322 MALGAUSA
POST JHARI MAJHGAWAN DISTRICT SATNA
(MADHYA PRADESH)
13. ABHILASHA CHAUDHARI D/O SHANKAR PRASAD,
Signature Not Verified
Signed by: KOUSHALENDRA
SHARAN SHUKLA
Signing time: 21-03-2024
12:19:52
3
AGED ABOUT 26 YEARS, OCCUPATION: CHO
(INTERN) POSTING HWC BIGAUDI BLOCK
AMARPATAN DISTRICT SATNA ENROLLMENT
NO. 2106816679 VILLAGE POST KHARWAHI
RAMPUR BAGHELAN DISTRICT SATNA (MADHYA
PRADESH)
14. RUPESH PATEL S/O SHRI MAN SINGH PATEL,
AGED ABOUT 35 YEARS, OCCUPATION: CHO
(INTERN) POSTING HWC JALANDRA NEW BLOCK
SHAPUR DISTRICT BURHANPUR GRAM
CHANDANPURI TEHSIL KASRAWAD DISTRICT
KHARGONE (MADHYA PRADESH)
15. LATA D/O MAYARAM CHOUHAN, AGED ABOUT 31
YEAR S, OCCUPATION: CHO (INTERN) POSTING
HWC NAWRA BLOCK KHAKNAR DISTRICT
BURHANPUR ENROLLMENT NO. 2107608480
DABHIYAKHE TEHSIL NEPANAGAR DISTRICT
BURHANPUR (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI SUGOSH BHAMORE - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY PUBLIC HEALTH AND
WELFARE DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. MISSION DIRECTOR NATIONAL HEALTH
MISSION MADHYA PRADESH BHOPAL (MADHYA
PRADESH)
3. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
THROUGH REGISTRAR (S.E.D.) MAIDAN GARHI
NEW DELHI (DELHI)
4. CHIEF MEDICAL AND HEALTH OFFICER SAGAR
DISTRICT SAGAR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI VIVEK SHARMA - DEPUTY ADVOCATE GENERAL)
This petition coming on for admission this day, th e court passed the
following:
ORDER
Signature Not Verified Signed by: KOUSHALENDRA SHARAN SHUKLA Signing time: 21-03-2024 12:19:52 4 Shri Sugosh Bhamore, learned counsel for the petitioners submits that in pursuance to the representation made by the petitioners, orders have been passed, therefore, he prays for withdrawal of this petition.
Accordingly, the petition is dismissed as withdrawn with a liberty that in case the petitioners wish to pursue the remedy against some new cause of action, they will be free to file a fresh petition.
(VIVEK AGARWAL) JUDGE ks Signature Not Verified Signed by: KOUSHALENDRA SHARAN SHUKLA Signing time: 21-03-2024 12:19:52