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State of Uttar Pradesh - Section

Section 1 in Uttar Pradesh Krishi Utpadan Mandi (Crusher Unit Gur, Khandsari) (Compounding of Market Fee) Order, 2019

1. Short title and commencement

(1)This Order may be called the Uttar Pradesh Krishi Utpadan Mandi (Crusher Unit Gur, Khandsari) (Compounding of Market Fee) Order, 2019.
(2)This order shall come into force with effect from the beginning of the sugar Year 2019-2020 to 2021-2022 i.e. October 1, 2019 and shall be effective up to September 30, 2022.