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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(3) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(3)The death of a member for the purpose of sub-rule (2) shall be due to natural causes or unexpected accidents. The family of a member, who died due to suicide shall not be entitled for the family pension, under the scheme.