Chattisgarh High Court
M/S Bma Prints Private Limited vs State Of Chhattisgarh on 15 September, 2022
1
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 3955 of 2022
M/s Bma Prints Private Limited Versus State of Chhattisgarh & Others
15.09.2022 Heard Mr. B.P. Sharma, learned counsel assisted by Ms. Anuja
Sharma, learned counsel for the petitioners. Also heard Mr. Vikram
Sharma, learned Deputy Government Advocate, appearing for
respondents No.1 & 2 as well as Mr. Animesh Tiwari, learned
counsel, appearing for respondent No.3. Issue notice, returnable in four weeks. No formal steps are called for with regard to the respondents, as they are duly represented.
Sd/- Sd/-
(Arup Kumar Goswami) (Deepak Kumar Tiwari)
Chief Justice Judge
Anu