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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Sikkim - Subsection

Section 82(2)(b) in Sikkim Panchayat Act, 1993

(b)any property or description of properties,from the payment of whole or part of any tax,rate or fees subject to such conditions as may be specified in such order.