Section 49(2)(ii) in The Central Government Account (Receipts and Payments) Rules, 1983

[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(2)(ii) in The Central Government Account (Receipts and Payments) Rules, 1983

(ii)if it is posted to the payee, the date on which the cover containing it is put into the post or the said specific date whichever is later, as the case may be.

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Union of India - Subsection

Section 49(2)(ii) in The Central Government Account (Receipts and Payments) Rules, 1983