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Calcutta High Court (Appellete Side)

Amar Nath Roy & Ors vs The State Of West Bengal & Ors on 5 July, 2022

05.07.2022 Item No.06 Court No.32 Avijit Mitra WPA 13500 of 2005 Amar Nath Roy & ors.

- Versus -

The State of West Bengal & ors. This matter was called on 14th June, 2022 when no one appeared for the petitioners.

Today, at the time of call, no one appears on behalf of the petitioners and no accommodation has been sought for.

Accordingly, the matter stands dismissed.

(Raja Basu Chowdhury,J.)