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Bombay High Court

Sbi Card And Payment Service Pvt. Ltd vs Rajesh R on 24 September, 2018

                                                                                 JSB



                                               Before: Aniruddha M. Chandekar
                                               Prothonotary & Senior Master.
                                               Date: 24th September, 2018

CALLED OUT FOR REJECTION :

67.   EXAL/452/2018    )               None present for the Applicants.
      ARBN CASE NO.    )
      AR/RN/228/2016   )               P.C.:         Applicants and/or their Advocates to
                       )               remove office objections on Application and to
58.   EXAL/262/2018    )               get the same numbered / registered on or before
      ARB PROC NO.     )               15.10.2018, failing Application to stand rejected
      ARB-LA-FEB-458/ )                under 986 of O.S. Rules for non-compliance of
      2016             )               office objections.
                       )
59.   EXAL/264/2018    )
      ARB PRO. NO.     )
      ARB-LA-APR-1546/ )
      2017             )
                       )
60.   EXAL/266/2018    )
      ARB CASE NO.     )
      PA/ARB/327       )
                       )
61.   EXAL/267/2018    )
      ARBI CASE NO.    )
      ARB-LA-MAR-      )
      1258/2017        )
                       )
62.   EXAL/274/2018    )
      ARB PROC NO.     )
      ARB-LA-FEB-460/ )
      2016             )
                       )
63.   EXAL/381/2018    )
      ARB PROC. NO.    )
      ARB-LA-MAR-678 )
      OF 2016          )
                       )
46.   EXAL/154/2018    )
      ARB NO. STFC/    )
      1320/2016        )


24-09-2018

Prothonotary and Senior Master ::: Uploaded on - 28/09/2018 ::: Downloaded on - 29/09/2018 00:20:42 :::