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State of Madhya Pradesh - Section

Section 24 in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

24. Inspection of registers.

- A District Magistrate or any other officer specially empowered in this behalf by the State Government under clause (f) of sub-section (1) of Section 13 may make inspection of the register prescribed by or under the Act and test the accuracy of the entries therein.