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[Cites 0, Cited by 0] [Section 114E(4)] [Section 114E] [Entire Act]

Union of India - Subsection

Section 114E(4)(c) in Income Tax Rules, 1962

(c)The Board may designate an officer as Information Statement Administrator, not below the rank of a Joint Director of Income-tax for the purposes of day to day administration in relation to the furnishing of returns or statements.