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[Cites 0, Cited by 0] [Section 172] [Entire Act]

State of Jharkhand - Subsection

Section 172(7) in Bihar Education Code, 1961

(7)To retain Government servants in service up to the age of 60 years in case where the filling of the appointment, if vacant, is within the competence of the Governing Body.(G.O. no. 2324-F., dated the 7th March 1923 and Government circular no 2411-A., dated the 29th June 1938.)