Delhi High Court - Orders
Rev Dinesh Das vs Baptist Church Trust Association & Anr on 16 October, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 762/2022
REV DINESH DAS ..... Petitioner
Through: Mr.Shubham Kumar, Adv.
versus
BAPTIST CHURCH TRUST ASSOCIATION & ANR.
..... Respondents
Through: Ms. Deepika Verma, Adv. for R1&2.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 16.10.2023 At request of learned counsel for the petitioner, list the matter on 26.03.2024.
JASMEET SINGH, J.
OCTOBER 16, 2023 neelam This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 21:53:09