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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(16) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970

(16)The doctor shall not remain outside the Headquarter or absent from duty for more than 2 days without arranging n authorised suitable substitute for running the Institution, in his absence under an intimation to the Director or Unit Administrative Officer under whose jurisdiction the Institution is situated.