Section 49(5)(iii) in The Prevention of Food Adulteration Rules, 1955

[Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act]

(iii)copper or brass containers which are not properly tinned; [***] [Omitted by G.S.R. 507(E), dated 19th March, 1986 (w.e.f. 19-3-1987).]

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