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State of Jharkhand - Section

Section 103 in Bihar Education Code, 1961

103. Boys' schools open to inspection by Lady Inspecting Officers.

- The Deputy Inspectress of Schools may inspect such Boys' Middle and Basic schools in which girls students are admitted. She is free to inspect Boys' Primary schools, even if girls' are not admitted to them. She should forward to the District Inspectress of Schools and Subdivisional Education Officer concerned copies of her inspection notes which she records in respect of Middle and Basic schools of composite character.