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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in Indian Medicine Central Council (Post-Graduate Unani Medical Education) Regulations, 2016

(1)Central Scientific Advisory Post Graduate Committee appointed by Central Council of Indian Medicine shall suggest the areas of Research and topics to be focussed every academic year to make compaigning of evidence based Unani to the need of global standards and achieve publications and the same shall be followed by University Committee while approving the Dissertation title.