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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1)(a) in The Punjab Agricultural Produce Markets Act, 1961

(a)official members shall include -
(i)the Financial Commissioner Development-cum-Principal Secretary to Government of Punjab, Department of Agriculture or his representative;
(ii)the Principal Secretary to Government of Punjab, Department of Finance or his representative ;
(iii)the Director, Horticulture, Punjab ;
(iv)the Director, Agriculture, Punjab ;
(v)the Secretary of the Board ;
(vi)the Registrar, Co-operative Societies, Punjab or his representative ;
(vii)the Chairman, Farmers' Commission, Punjab or his representative ;
(viii)the Vice-Chancellor, Punjab Agricultural University, Ludhiana or his representative ;
(ix)the Director, Colonisation, Punjab ; and
(x)the representative of the Department of Food and Supplies, Punjab ; and