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State of Tamilnadu - Section

Section 5 in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

5. Provisions for existing agreements / contracts for wheeling of power.

- The persons availing access to the intra state transmission system and / or of the distribution system in the State on the date of coming into force of these regulations under an existing agreement / contract shall be entitled to continue to avail such access to the transmission and distribution system on the same terms and conditions, as stipulated under such existing agreement / contract.. Such persons are eligible to avail long term intra state open access under these regulations on expiry of such existing agreement / contract. Such of those persons, shall have to apply to come under the long term open access category at least thirty days prior to the expiry of such existing agreement / contract.