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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1)(b) in The Atomic Energy Act, 1962

(b)to fix rates for and regulate the supply of electricity from atomic power stations [either by itself or through any authority or corporation established by it or a Government company, in consultation with ] [Substituted by Act 29 of 1987, Section 4, for " with the concurrence of" (w.e.f. 8.9.1987). ]of the Central Electricity Authority;