Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 116] [Entire Act]

State of Bihar - Subsection

Section 116(4) in The Bihar State Housing Board Act, 1982

(4)All Bye-laws made under this Section shall be published in the Official Gazette.