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State of Madhya Pradesh - Section

Section 13 in The M.P. State University Service Rules, 1983

13. Appointment by promotion.

(1)There shall be constituted a Committee consisting of the members specified in Schedule III for making a preliminary selection for promotion of eligible candidates.
(2)The Committee shall meet at intervals ordinarily not exceeding one year.
(3)15 percent and 18 percent of the available vacancies for promotion in such posts in which the percentage of promotion is 33/3 percent or more as specified in Schedule II, shall be reserved for officers belonging to the Scheduled Castes and Scheduled Tribes respectively who are eligible for promotion in accordance with the provisions of Rule 14.
(4)Subject to any instructions that may be issued by the [State Government] [Substituted by Notification No. 808-99-C-3-XXXVIII, dated 23-3-1999.] in this regard, the procedure for making promotions in the reserved vacancies shall be in accordance with the instructions issued by Government in the General Administration Department, from time to time.