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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Kerala - Subsection

Section 71(1) in Kerala University of Health Sciences Act, 2010

(1)There shall be a Board of Adjudication for hearing the grievances and complaints of the students ort academic matters concerning the examination, evaluation, results and other related matters referred to it by any authority of the University.