Section 550(13)(e) in Criminal Courts

[Cites 0, Cited by 0] [Section 550(13)] [Section 550] [Entire Act]

State of Madhya Pradesh - Subsection

Section 550(13)(e) in Criminal Courts - Rules and Orders

(e)copy of an order of maintenance, when the copy is given under Section 490 of the said Code to the person in whose favour the order is made, or to his guardian, if any, or to the person to whom the allowance is to be paid,

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State of Madhya Pradesh - Subsection

Section 550(13)(e) in Criminal Courts - Rules and Orders