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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(2) in U.P. Technical University Act, 2000

(2)Where a provision is made in this Act or the Regulation for any appointment by rotation or according to seniority or other qualifications the manner of rotation and determination of seniority and other qualification shall be such as may be prescribed.