Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Madhya Pradesh - Subsection Section 38(2) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000 (2)Within fifteen days from the date of the meeting in which the budget is passed, it shall be forwarded to the State Government.
