Calcutta High Court
M/S. Arambag Hatcheries Ltd vs M/S. G. S. Atwal & Co. (Engineers) Pvt on 24 November, 2009
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
CP No. 383 of 2009
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
In the matter of:
M/S. ARAMBAG HATCHERIES LTD.
Versus
M/S. G. S. ATWAL & CO. (ENGINEERS) PVT.
LTD.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 24th November, 2009.
Appearance:
Mr. Raj Ratna Sen, Adv., for the petitioner.
The Court : The matter is adjourned for two weeks in order to enable the learned Advocate for the petitioner to file an affidavit of service annexing thereto the AD Card.
(GIRISH CHANDRA GUPTA, J.) SP/