Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Uttar Pradesh - Subsection Section 17(1) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015 (1)A person or appointed to a post or service in or against a permanent vacancy, shall be placed on probation for a period of two years.
