Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 18(2)] [Section 18] [Entire Act] Union of India - Subsection Section 18(2)(a) in The Central Reserve Police Force Act, 1949 (a)regulating the classes and grades of, and the pay, pension and other remuneration of members of the Force, and their conditions of service in the Force;