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NCT Delhi - Section

Section 5 in The Delhi Vidyut Board Rules, 1997

5. Appointment of Secretary.

- The Board shall, with the approval of the Government, appoint a person as Secretary of the Board to assist the Board in the discharge of its functions:Provided that during the absence of the Secretary, or till he is appointed, the Chairman may, with the approval of the Government, order any officer of the Board to temporarily discharge the functions of Secretary.