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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Uttar Pradesh - Subsection

Section 140(i) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(i)When dust-laden material is to be stored or handled, measures are taken to suppress the dust produced by such storing or handling and able personal protective equipment are supplied to and used by the building workers working for such storing or handling.