Supreme Court - Daily Orders
Jagdish @ Jagga @ Bagga vs State (Govt. Of Nct Of Delhi) on 17 October, 2014
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.26 COURT NO.7 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)......
CRL.M.P. No.19970/2014
(Arising out of impugned final judgment and order dated 29/07/2011
in CRLA No. 500/2005 passed by the High Court Of Delhi at N.
Delhi)
JAGDISH @ JAGGA @ BAGGA Petitioner(s)
VERSUS
STATE (GOVT. OF NCT OF DELHI) Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 17/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Ms. Manjeet Chawla, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed, both on the ground of delay, as also on merits.
(Chetan Kumar) (Renuka Sadana)
Court Master Court Master
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2014.10.17
16:54:34 IST
Reason: