Section 4 in Andhra Pradesh Unaided Minority Professional institutions (Regulation of Admissions into Under-graduate Professional Courses through Common Entrance Test) Rules 2006
4. Eligibility Criteria for Admission.
- The eligibility criteria for Admission into Engineering (Including Technology), Pharmacy, Professional Courses shall be as mentioned below:(i)The candidate should be an Indian National.(ii)The Candidate should have competed 16 years of age as on 31st December of the Academic year for which the admissions are being conducted.(iii)The candidate should have passed the qualifying examination (10+2) [conducted by the Board of Intermediate Education, Andhra Pradesh] [Inserted by Notification No. G.O.Ms. No. 69, dated 10.7.2007 (w.e.f. 10.5.2006).] or equivalent on the date of his/her Counselling for admission, and secured a rank at he Common Entrance Test and should also satisfy other conditions laid down in these rules:Provided that the Category B seats, as specified in Rule 3 (iii) above shall be filled either on the basis of rank obtained in Common Entrance Test or on the basis of rank obtained in AI' IndiaEngineering Entrance Examination (AIEEE) conducted by Central Board of Secondary Education (CBSE):Providing further that the NRI seats shall be filled with NRI candidates who have passed the qualifying examination with not less than 60% of aggregate marks or Cumulative Grade Point Average (CGPA) of "6" on a scale of " 10".(iv)The vacant seats, if any, may be filled with the candidates securing not less than 60% of marks in aggregate or in group subjects in the qualifying examination duly ensuring merit and transparency.[Provided that for the academic year 2006-2007 the vacant seats, if any, may be filled with the candidates securing not less than 50% marks in aggregate or in group subjects in the qualifying examination duly ensuring merit and transparency.] [Added by Notification No. G.O.Ms. No 125, dated 19.8.2006 (w.e.f. 10.5.2006).](v)[ ***] [Omitted 'During admissions through Single Window System, the qualified candidates of EAMCET shall not be eligible for admission into the Institutions that have opted for EAMCET-AC on the basis of their Rank in EAMCET and vice-versa. However, such candidates shall be eligible for seeking admissions in the vacant seats to be filled by the Institutions based on their merit as per Rule 6(i) (A) (11) or Rule 6 (i) (B) (11) hereunder as the case may be.' by Notification No. G.O.Ms. No. 69, dated 10.7.2007 (w.e.f. 10.5.2006).](vi)The Candidate Should satisfy Local / Non-Local status requirement for admission into Category A seats as laid down in the Andhra Pradesh Educational Institutions (Regulation of Admissions) Order 1974 as subsequently amended.
