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Delhi High Court - Orders

Icmr - National Institute Of Cancer ... vs Mrs. Rajani Yadav, Medical Social ... on 8 July, 2024

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

                                    $~39
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 7419/2023 & CM APPL. 28863/2023
                                                ICMR - NATIONAL INSTITUTE OF CANCER PREVENTION
                                                AND RESEARCH                           .....Petitioner
                                                              Through:    None.

                                                                                      versus

                                                MRS. RAJANI YADAV, MEDICAL SOCIAL WORKER & ORS.
                                                                                           .....Respondents
                                                              Through: Mr Subhash Tanwar, CGSC, Mr
                                                                       Sandeep Mishra and Mr Ashish
                                                                       Choudhary, Advs.
                                                                       Mr Sabhib Gurdeep Singh, G.P.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                    ORDER

% 08.07.2024

1. It is already 04:30 pm. No time left.

2. List on 24.10.2024 under the same caption.

SURESH KUMAR KAIT, J GIRISH KATHPALIA, J JULY 8, 2024/ ry This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/07/2024 at 21:07:15