Delhi High Court - Orders
Icmr - National Institute Of Cancer ... vs Mrs. Rajani Yadav, Medical Social ... on 8 July, 2024
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7419/2023 & CM APPL. 28863/2023
ICMR - NATIONAL INSTITUTE OF CANCER PREVENTION
AND RESEARCH .....Petitioner
Through: None.
versus
MRS. RAJANI YADAV, MEDICAL SOCIAL WORKER & ORS.
.....Respondents
Through: Mr Subhash Tanwar, CGSC, Mr
Sandeep Mishra and Mr Ashish
Choudhary, Advs.
Mr Sabhib Gurdeep Singh, G.P.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 08.07.2024
1. It is already 04:30 pm. No time left.
2. List on 24.10.2024 under the same caption.
SURESH KUMAR KAIT, J GIRISH KATHPALIA, J JULY 8, 2024/ ry This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/07/2024 at 21:07:15