Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(2)(f) in The Jammu and Kashmir General Sales Tax Act, 1962

(f)the submission of returns, the production of documents and the attendance of persons and their examination on oath or affirmation ;