Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 183] [Entire Act] State of Assam - Subsection Section 183(3) in Assam Excise Rules, 1945 (3)In areas frequented by tea garden labour, country spirit shops should be located as far away as practicable from main roads and other conspicuous positions.
