Supreme Court - Daily Orders
Outokumpu Oyj vs Union Of India on 20 April, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.13 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8342/2018
(Arising out of impugned final judgment and order dated 20-12-2017
in WP(C) No. 8717/2017 passed by the High Court Of Delhi at New
Delhi)
OUTOKUMPU OYJ Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.48086/2018-I/A FOR ADDITION OF PARTIES AND AMENDMENT OF
CAUSE TITLE and IA No.48081/2018-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
Date : 20-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Arvind P. Datar, Sr. Adv.
Mr. Naresh Thacker, Adv.
Mr. Sanjay Notani, Adv.
Ms. Ashwini Chandrasekaran, Adv.
Mr. M. P. Devanath, AOR
For Respondent(s) Mr. C. Aryama Sundaram, Sr. Adv.
Mr. Balbir Singh, Sr. Adv.
Mr. Jitendra Singh, Adv.
Mr. Vaibhav Sharma, Adv.
M/s.AP & J Chambers, AOR
UPON hearing the counsel the Court made the following
O R D E R
List along with Civil Appeal No. 5580/2017 on Friday, the 27 th April, 2018.
(DEEPAK MANSUKHANI) (RAJINDER KAUR) AR CUM PS Signature Not Verified COURT MASTER Digitally signed by DEEPAK MANSUKHANI Date: 2018.04.20 16:44:44 IST Reason: