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Supreme Court - Daily Orders

Outokumpu Oyj vs Union Of India on 20 April, 2018

Bench: J. Chelameswar, Sanjay Kishan Kaul

     ITEM NO.13                               COURT NO.2                SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   8342/2018

     (Arising out of impugned final judgment and order dated 20-12-2017
     in WP(C) No. 8717/2017 passed by the High Court Of Delhi at New
     Delhi)

     OUTOKUMPU OYJ                                                       Petitioner(s)

                                                     VERSUS

     UNION OF INDIA & ORS.                                               Respondent(s)

     (IA No.48086/2018-I/A FOR ADDITION OF PARTIES AND AMENDMENT OF
     CAUSE TITLE and IA No.48081/2018-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS)

     Date : 20-04-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioner(s)                 Mr.   Arvind P. Datar, Sr. Adv.
                                       Mr.   Naresh Thacker, Adv.
                                       Mr.   Sanjay Notani, Adv.
                                       Ms.   Ashwini Chandrasekaran, Adv.
                                       Mr.   M. P. Devanath, AOR

     For Respondent(s)                 Mr. C. Aryama Sundaram, Sr. Adv.
                                       Mr. Balbir Singh, Sr. Adv.
                                       Mr. Jitendra Singh, Adv.
                                       Mr. Vaibhav Sharma, Adv.
                                       M/s.AP & J Chambers, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List along with Civil Appeal No. 5580/2017 on Friday, the 27 th April, 2018.

(DEEPAK MANSUKHANI) (RAJINDER KAUR) AR CUM PS Signature Not Verified COURT MASTER Digitally signed by DEEPAK MANSUKHANI Date: 2018.04.20 16:44:44 IST Reason: