Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 450(2)] [Section 450] [Entire Act] State of Nagaland - Subsection Section 450(2)(a) in Nagaland Municipal Act, 2001 (a)Whether the premises shall be served by the service system or by the flush system or partly by the one and partly by the other; and