Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Haryana - Section Section 6 in The Punjab Entertainments Duty Act, 1955 6. Entertainment Tax Officer and other taxing authorities. - [Omitted of Haryana Act No. 7 of 1987]
