Section 10(2)(f) in The Bharatiya Vayuyan Adhiniyam, 2024
(f)the fees which may be charged at those aerodromes to which the Airports Authority of India Act, 1994 (55 of 1994) or the Airports Economic Regulatory Authority of India Act, 2008 (27 of 2008) does not apply or are not made applicable;